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[Cites 0, Cited by 0] [Section 417] [Entire Act]

State of Assam - Subsection

Section 417(e) in The Assam Excise Rules, 2016

(e)On all occasions on which an officer is on duty e.g. during inspections, investigation on cases, enquiries, conferences, when attending Court to give evidence, etc. provided that no officer need wear uniform when for the purpose of detection it is necessary for him to conceal his identity.