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State of Assam - Section

Section 417 in The Assam Excise Rules, 2016

417. When uniforms are to be worn.

- Uniforms will be worn on the following occasions.
(a)State ceremonies.
(b)When meeting the Governor on the occasion of private arrivals and departures.
(c)During official interview with the Governor or with Ministers.
(d)When meeting officials of high rank e.g. when visiting the Deputy Commissioner of a District or meeting officers of the rank of Excise Commissioner.
(e)On all occasions on which an officer is on duty e.g. during inspections, investigation on cases, enquiries, conferences, when attending Court to give evidence, etc. provided that no officer need wear uniform when for the purpose of detection it is necessary for him to conceal his identity.