Section 23(1)(iii) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

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State of Rajasthan - Subsection

Section 23(1)(iii) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(iii)the Secretary in charge of Information and Public Relations Department or his nominee not below the rank of a Deputy Secretary to the Government;

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State of Rajasthan - Subsection

Section 23(1)(iii) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019