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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(4)The final version of the Model Transmission Service Agreement, as approved by the Commission, shall be notified and used as the base transmission service agreement by the ISTS Licensees.