Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(1)(c) in Tamil Nadu Municipal General Service Rules, 1970 (c)The selection committee shall, after it has drawn the promotion panel in the manner aforesaid, send it to the appointing authority,