Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(2)(e) in Uttarakhand Technical University Act, 2005

(e)One Head of the Department of the Indian Institute of Technology, Roorkee, nominated by the Director of that Institute -#Member