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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(2) in Uttarakhand Technical University Act, 2005

(2)The Academic Council shall consist of the following members namely:-
(a) TheVice-Chancellor - Chairman
(b) The Pro-Vice-Chancellor (if any) - Member
(c) Five such principals of colleges who are notmembers of the Executive Council - Member
(d) One head of the Department of the Universityof Agriculture and Technology, Panthnagar, nominated by theVice-Chancellor of that University - Member
(e)One Head of the Department of the Indian Institute of Technology, Roorkee, nominated by the Director of that Institute -#Member