Section 13(3)(viii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

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State of Uttar Pradesh - Subsection

Section 13(3)(viii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(viii)arrange disbursement of salaries of the members of the Centralised Service in the district out of contribution made to the Stale Primary Centralised Service Fund created under Rule 15;

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State of Uttar Pradesh - Subsection

Section 13(3)(viii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976