Section 13(3) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
(3)The Chairman, when present, shall preside over the meeting of the District Committee. He shall have power of suspending a member of the Centralised Service with the prior concurrence of Assistant Registrar.[14. Powers and duties of the Member Secretary of the District Committee. - Subject to the control and supervision of the Chairman of the District Committee, the Member/Secretary of the District Committee shall-(i)be responsible for the proper maintenance of the Account Books and other records of the District Committee and for the correct preparation and timely submission of periodical statements and returns to the Regional Committee and the Authority as and when required;(ii)convene meeting of the Committee and maintain proper record of such meetings;(iii)arrange to carry on correspondence on behalf of the District Committee;(iv)ensure effective supervision over the members of the Centralised Service;(v)have power of suspending a member of the Centralised Service with the prior concurrence of Assistant Registrar;(vi)ensure proper and up-to-date maintenance of the service books, character rolls and personal files of the members of the Centralised Service in the district;(vii)ensure speedy disposal of all service matters of the members of the Centralised Service;(viii)arrange disbursement of salaries of the members of the Centralised Service in the district out of contribution made to the Stale Primary Centralised Service Fund created under Rule 15;(ix)ensure proper maintenance of the Office of the District Committee and its smooth functioning; and(x)perform such other duties and exercise such powers as may be imposed or conferred on him by the District Committee.]
