Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Uttarakhand - Subsection Section 77(2) in The Uttarakhand Police Act, 2007 (2)The State Government may, in this regard, appoint one or more police officers to advise and assist the Director General of Police.
