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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(2)(b) in The Chota Nagpur Rural Police Act, 1914

(b)Parts, I, II and IV extend to the district of Singhbhum except the Kolhan Government Estate and the district of [Dhanbad] [Substituted for 'Manbhum' by B.A.L.O.].