Section 1(2) in The Chota Nagpur Rural Police Act, 1914
(2)(a)The whole Act extends to the Districts of Hazaribagh, Ranchi and Palamau.(b)Parts, I, II and IV extend to the district of Singhbhum except the Kolhan Government Estate and the district of [Dhanbad] [Substituted for 'Manbhum' by B.A.L.O.].(c)[ Part III extends to the following Parganas of the Dhanbad district:- Domarkonda, Nagarkiari, Jainagar, Nawagarh, Katras and Pandra] [Substituted by B.A.L.O., for original clause.].
