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Bombay High Court

Pfizer Limited vs Union Of India And Ors on 8 April, 2019

Bench: B.R. Gavai, Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 695 OF 1992

 Pfizer Limited & Anr                               ....Petitioner
              V/S
 Union Of India & Ors.                           ....Respondent

WITH WRIT PETITION NO. 424 OF 2008 Pfizer Limited & Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH WRIT PETITION NO. 814 OF 1992 Pfizer Limited ....Petitioner V/S Union Of India And Ors. ....Respondent WITH WRIT PETITION NO. 650 OF 1992 Pfizer Ltd.and Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH WRIT PETITION NO. 2650 OF 2007 Pfizer Limited & Anr. ....Petitioner V/S Page 1/3 ::: Uploaded on - 08/04/2019 ::: Downloaded on - 09/04/2019 03:43:05 ::: Union Of India And 4 Ors. ....Respondent WITH WRIT PETITION NO. 2715 OF 2007 M/s. Piramal Enterprises Ltd. And Anr ....Petitioner V/S Union Of India And Anr ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 270 OF 2017 In WRIT PETITION 424 OF 2008 Wyeth Limited And Anr ....Petitioner V/S Union Of India And 4 Ors. ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 273 OF 2017 In WRIT PETITION 2650 OF 2007 Wyeth Ltd.(pfizer Ltd. Formerly Known Wyeth ....Petitioner Ltd.) And Anr.

V/S Union Of India And 4 Ors. ....Respondent zMr. Ashsh Kamat i/by M/s. Crawford Bayley & Co., Advocate for the Petitioner in WP/695/1992 Mr. Akash Rebello i/by M/s. Crawford Bayley & Co., Advocate for the Petitioner in WP/650/1992 Mr. Ashish Kamat along with Mr. Akash Rebello i/by M/s. Crawford Bayley & Co., Advocate for the Petitioner in WP/1569/1993 Page 2/3 ::: Uploaded on - 08/04/2019 ::: Downloaded on - 09/04/2019 03:43:05 ::: Mr. Aakash Rebello along with Ms. Shruti Katakey i/by M/s. AAT Legal & Associates, Advocate for the Petitioner in WP/814/1992 Ms. Shruti Katakey /by M/s. AAT Legal & Associates, Advocate for the Petitioner in WP/2715/2007 Ms. Shruti Katakey i/by M/s. AAT Legal, Advocate for the Petitioner in WP/2715/2007 Dr. G. R. Sharma,along with Mr. A. M. Sethna and Mr. D. P. Singh, Ms. Purnima Awasthi and Mr. Parag Vyas, Advocates for the Respondents- Union Of India CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 8th April, 2019 P.C. :

Stand Over to 5th June, 2019.
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