Bombay High Court
M/S. Piramal Enterprises Ltd. And Anr vs Union Of India And Anr on 14 March, 2019
Bench: B.R. Gavai, Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 695 OF 1992
Pfizer Limited & Anr ....Petitioner
V/S
Union Of India & Ors. ....Respondent
WITH WRIT PETITION LODGING NO. 1338 OF 1992 ....Petitioner V/S ....Respondent WITH WRIT PETITION NO. 2241 OF 1998 Bayer (i) Ltd.& Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent WITH WRIT PETITION NO. 2256 OF 1998 Wyeth Lederle Ltd.& Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent WITH WRIT PETITION NO. 2151 OF 2005 Usv Limited And Anr ....Petitioner V/S Page 1/6 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 05:59:11 ::: Union Of India And 2 Ors ....Respondent WITH WRIT PETITION NO. 737 OF 2008 Themis Medicare Ltd. And Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH WRIT PETITION NO. 2623 OF 2007 J. B. Chemicals And Pharmaceuticals Ltd. And ....Petitioner Anr.
V/S Union Of India And 6 Ors. ....Respondent WITH WRIT PETITION NO. 2546 OF 2003 Gufic Ltd. & Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent WITH WRIT PETITION NO. 222 OF 2009 Abbott India Limited ....Petitioner V/S The Drug Prices Liabilities Review Committee ....Respondent And Another WITH WRIT PETITION NO. 814 OF 1992 Page 2/6 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 05:59:11 ::: Pfizer Limited ....Petitioner V/S Union Of India And Ors. ....Respondent WITH WRIT PETITION NO. 650 OF 1992 Pfizer Ltd.and Anr. ....Petitioner V/S Union Of India And Ors. ....Respondent WITH WRIT PETITION NO. 1569 OF 1993 Glaxosmith Kline Pharmaceuticals Ltd And Anr ....Petitioner V/S Union Of India & 2 Ors., ....Respondent WITH WRIT PETITION NO. 1338 OF 1992 Sandoz (india) Ltd. ....Petitioner V/S The Director (pharmaceutical ....Respondent Industry)govt. Of India & Anr.
WITH WRIT PETITION NO. 2240 OF 1998 Biddle Sawyer Ltd.& Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent WITH WRIT PETITION NO. 268 OF 2006 Page 3/6 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 05:59:11 ::: Biochem Pharmaceuticals Industrie Ltd. And ....Petitioner Anr.
V/S Union Of India And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2650 OF 2007 Wyeth Ltd. And Anr. ....Petitioner V/S Union Of India And 4 Ors. ....Respondent WITH WRIT PETITION NO. 446 OF 2008 J. B. Chemicals And Pharmaceuticals Ltd. And ....Petitioner Anr.
V/S Union Of India And 6 Ors. ....Respondent WITH WRIT PETITION NO. 2715 OF 2007 M/s. Piramal Enterprises Ltd. And Anr ....Petitioner V/S Union Of India And Anr ....Respondent WITH WRIT PETITION NO. 2748 OF 1999 Yash Pharma Pharmaceutica Ls Pvt.ltd. & Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent WITH Page 4/6 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 05:59:11 ::: WRIT PETITION NO. 1057 OF 1997 Merind Ltd.& Anr. ....Petitioner V/S Union Of India & Ors. ....Respondent Mr. Akash Rebello i/by M/s.Crawford Bayley & Co., Advocate for the Petitioner in WP/695/1992, WP/1569/1993 Ms. Gulnar Mistry along with Mr. Rihal Kazi i/by M/s. M & M Legal Venture, Advoate for the Petitioners in WP/1057/1997, WP/2240/1997, WP/2241/1998, WP/2256/1998, WP/2748/199, WP/268/2006, WP/2623/2007, WP/2650/2007, WP/446/2008, WP/737/2008 Ms. Shruty Katakey along with Mr. Mitesh Naik i/by M/s. Dhru & Co., Advocate for the Petitioner in WP/2151/2005 Dr. G. R. Sharma along with Mr. D. P. Singh and Mr. M. S. Bhardwaj, Advocate for the Respondents-U.O.I. Mr. R.J. Mane, Asst. Government Pleader,state, Advocate for the Respondents in WP/268/2006 Ms. P. H.Kantharia, Government Pleader, state, Advocate for the Respondent in WP/2150/2007 Mr. Kunal Bhanage,Asst. Government Pleader,state, Advocate for the Respondents in WP/446/20008 Mr. Amit Shastri, Asst. Government Pleader,state, Advocate for the Respondents in WP/737/2008 CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 14th March, 2019 Page 5/6 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 05:59:11 ::: P.C. :
At the request of learned advocate for the petitioners, Stand over to 8th April, 2019, for Directions. Registry to accept pleading from the parties.
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