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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)Each paper setting panel in a subject shall comprise of one Chairman of the Paper-Setters' Panel (CPSP), three to five paper-setters and three to five translators appointed to translate the papers set (wherever applicable).