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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1) in The Orissa Inland Steam Vessels Rules, 1935

(1)Every application for the survey of an inland steam or motor vessel shall be made in Form 1 to the Chief Surveyor of Inland State Vessels, Orissa; P.O. Chandinichowk, District Cuttack at least fifteen clear days before the day on which it is desired that the survey shall take place, stating the date on which the vessel will be ready for survey, and such application shall be accompanied by a duplicate chalan showing that the fees prescribed in the rules have been paid into the treasury.