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State of Odisha - Section

Section 2 in The Orissa Inland Steam Vessels Rules, 1935

2. Application for survey.

(1)Every application for the survey of an inland steam or motor vessel shall be made in Form 1 to the Chief Surveyor of Inland State Vessels, Orissa; P.O. Chandinichowk, District Cuttack at least fifteen clear days before the day on which it is desired that the survey shall take place, stating the date on which the vessel will be ready for survey, and such application shall be accompanied by a duplicate chalan showing that the fees prescribed in the rules have been paid into the treasury.
(2)Upon receipt of such an application the Chief Surveyor shall depute a surveyor to undertake the survey, and the surveyor shall, at least seven days before the date fixed by him, send a notice in Form 2 to the applicant informing him of the date and hour at which the survey shall be commenced and of the action which the applicant is required to take to prepare the vessel for survey.
(3)Postponement of survey - If the Surveyor is unavoidably prevented from being present at the time fixed for the survey, he shall accordingly inform the applicant as soon as possible, and shall fix some other time, convenient to the applicant and to the Surveyor, for the survey.