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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(2)Fees once held over shall not be held over once again.Explanation:
(a)Appearing in any part of the examination (Theory or Practical) will be considered as appearing in the whole examination under this rule.
(b)Fee means only the Examination Fee.