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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(b) in The Bombay Cotton Control Act, 1942

(b)"cotton" includes cotton plant, [ginned cotton, unginned cotton (kapas)] [These words were substituted for the words 'ginned and unginned cotton' by Maharashtra 47 of 1962, 6(1).], cotton waste and cotton seed;