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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(3)(ii) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(ii)a candidate may answer the questions in English, Urdu, Bangla or Oriya till such year as the Council may decide.