Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(3) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(3)
(a)The medium through which a candidate shall answer the question shall be Hindi for all non-language subjects,
Provided that: -
(i)the technical terms in English may be retained for the present.
(ii)a candidate may answer the questions in English, Urdu, Bangla or Oriya till such year as the Council may decide.
(b)Except where otherwise specifically required the medium through which a candidate may answer the questions in the language subjects shall be as follows: -
  Language Medium of Examination
(i) Hindi Hindi
(ii) Persian Persian/Urdu/Hindi
(iii) Arabic Arabic/Urdu/Hindi
(iv) English English
(v) Any other language The language concerned and/or Hindi.