Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Jharkhand - Subsection Section 80(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000 (ii)When directed to do so under sub-rule (i) the Market Committee shall establish a market for the market area for which it is established.
