Section 80 in The Jharkhand Agricultural Produce Markets Rules, 2000
80. Establishment of markets.
- (i) After the issue of notification under section 4 and establishment of Market Committee under section 6, the Jharkhand Government shall direct the Market Committee to establish a market.(ii)When directed to do so under sub-rule (i) the Market Committee shall establish a market for the market area for which it is established.(iii)After the establishment of market by the Market Committee, the Jharkhand Government shall issue a notification under section 5.
