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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Rajasthan - Subsection

Section 304(1) in Rajasthan Panchayati Raj Rules, 1996

(1)All vehicles of the Panchayat Samitis and Zila Parishads shall, in addition to the number plate, exhibit plates in front and at the rear indicating the name of the Panchayat Samiti or the Zila Parishad to which they have been allotted.