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State of Rajasthan - Section

Section 304 in Rajasthan Panchayati Raj Rules, 1996

304. Number plates.

(1)All vehicles of the Panchayat Samitis and Zila Parishads shall, in addition to the number plate, exhibit plates in front and at the rear indicating the name of the Panchayat Samiti or the Zila Parishad to which they have been allotted.
(2)The registered number of the vehicles shall be painted clearly and distinctly on all types of vehicles.