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[Cites 0, Cited by 0] [Section 42B] [Entire Act]

State of Tamilnadu - Subsection

Section 42B(1) in The Tamil Nadu Catering Establishments Rules, 1959

(1)The name board of every establishment shall be in Tamil and wherever other languages are also used, the version in English shall be in the second place followed by the versions in other languages, if any.