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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(3)(a) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(a)Successfully completed VII Class from a recognised school conducted by the District Educational Officer; or: