Section 14(3) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993
(3)No school shall admit child into VIII Class unless a child has:(a)Successfully completed VII Class from a recognised school conducted by the District Educational Officer; or:(b)Completed successfully phase II of Non Formal Education; or(c)Successfully completed VII Class through open school system.
