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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)After the University is established, appointment of the Vice-Chancellor, the Registrar and such other staff shall be done as may be prescribed under this Act and statutes.