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[Cites 0, Cited by 0] [Section 194(2)] [Section 194] [Entire Act]

State of Mizoram - Subsection

Section 194(2)(ii) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(ii)induces or attempts to induce a candidate, or elector to believe that he or any person in whom he is interested, will become or will be rendered an object of displeasure of spiritual censure;