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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(4) in The Bangalore Metro Railway (General) Rules, 2011

(4)Subject to sub-rule (2), the Train Operator of a locomotive works train or self-propelled maintenance vehicles, shall possess at all times, when on duty-
(a)a hand lamp capable of showing a red, green and white aspects ;and
(b)any special notices relating to the working of works trains.