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[Cites 0, Cited by 0] [Section 364] [Entire Act]

State of Jharkhand - Subsection

Section 364(3) in Bihar Education Code, 1961

(3)A student of class XI should be deemed to have failed twice to obtain promotion, if he does not succeed in passing the secondary School Examination at the end of two years' study in that class.(D.P.I.'s letter no.510, dated the 19th January 1932.)