- Save in very special circumstances and with the sanction of the Managing Committee, no boy should be permitted to remain in a Government Higher Secondary/Multi-purpose School if he twice fails to obtain promotion from any one class.Notes. - (1) Subject to Article 367 below, there is no objection to the admission to a Government school of a boy who has failed twice to obtain promotion from any class in another Government school.(2)Subject again to Article 365 below, such a boy may be re-admitted to his original school provided that on re-admission he cannot under the rules be placed in a class higher than that in which he was reading when he left that school.(3)A student of class XI should be deemed to have failed twice to obtain promotion, if he does not succeed in passing the secondary School Examination at the end of two years' study in that class.(D.P.I.'s letter no.510, dated the 19th January 1932.)
