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[Cites 0, Cited by 0] [Section 15] [Entire Act]

International Treaty - Subsection

Section 15(2) in Agreement Between the Government of the Republic of India and the Government of the Republic of Italy on the Transfer of Sentenced Persons

(2)The Receiving State may, however, demand or seek to recover all or part of costs of transfer from the sentenced person or from any other source.Article 16