Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 230] [Entire Act] Greater Bengaluru City Corporation - Section 230(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)The Zonal Commissioner shall, as far as practicable, cause the saidwork to be completed at the earliest and without causing inconvenience to the
