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Greater Bengaluru City Corporation -

Section 230 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

230. person.

Precautions during repair of streets.-(1)The Zonal Commissioner shall, sofar as is practicable during the construction or repair of any public street vested in theCorporation-(a)cause the same to be fenced and guarded;216(b)take proper precautions against accident by protecting the adjoiningbuildings;
(2)The Zonal Commissioner shall cause such street to be sufficientlylighted or guarded during night while under construction or repair.
(3)The Zonal Commissioner shall, as far as practicable, cause the saidwork to be completed at the earliest and without causing inconvenience to the