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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(a) in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

(a)The candidates who secure, in the written test, a minimum of 50 marks out of 85 shall be eligible to be called for interview. The minimum marks shall be 45 (forty five) out of 85 in respect of candidates belonging to Backward Classes and 40 (Forty) out of 85 marks in respect of candidates belonging to Scheduled Castes/Scheduled Tribes.