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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

12. Requisite minimum marks.

(a)The candidates who secure, in the written test, a minimum of 50 marks out of 85 shall be eligible to be called for interview. The minimum marks shall be 45 (forty five) out of 85 in respect of candidates belonging to Backward Classes and 40 (Forty) out of 85 marks in respect of candidates belonging to Scheduled Castes/Scheduled Tribes.
(b)The number of candidates to be called for interview shall however be restricted to thrice the number of posts as prescribed in G.O.Ms.No.348, GAD dated 15-6-1988.
Provided that all candidates having equal marks shall be called for interview even if it exceeds the prescribed limit.
(c)The interview shall be conducted by the District Selection Committee. The quorum shall be three members.