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State of Himachal Pradesh - Section
Section 33 in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017
33. Categorisation.
- For the purpose of tariff determination, the small hydro projects shall be categorized as under:-| (i) | Above 100 kW to 2 MW capacity |
| (ii) | Above 2 MW to 5 MW capacity |
| (iii) | Above 5 MW to 25 MW capacity |