361. Transmission of particulars of grants-in-aid to schools.
- Every Municipality shall in each years -(i)frame and transmit to the Director of Public Instruction by such date and in such form as he may direct a statement showing-(a)the names of schools for which grants-in-aid have been sanctioned for that year; and(b)the amount of the grant which has been sanctioned for each such school;(ii)furnish a report to the Director of Public Instruction by such date and such form as he may direct exhibiting the grants-in-aid which it has distributed to schools within its jurisdiction;(iii)transmit to the Director of Public Instruction such further reports and statements as may be prescribed.
