Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 361] [Entire Act] State of Odisha - Subsection Section 361(i) in Orissa Municipal Act, 1950 (i)frame and transmit to the Director of Public Instruction by such date and in such form as he may direct a statement showing-
