Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 279] [Entire Act]

Union of India - Subsection

Section 279(iv) in The Railway Protection Force Rules, 1987

(iv)the judicial requirement of any case