Madhya Pradesh High Court
Sunil Dubey vs Union Of India on 17 September, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-13898-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 13898 of 2018 (SUNIL DUBEY Vs UNION OF INDIA AND OTHERS ) Dated : 17-09-2024 None for petitioner.
As none appears for petitioner, hearing is deferred. List on 18.09.2024 . It shall continue to remain in the list of final hearing cases.
(G. S. AHLUWALIA) JUDGE VB* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 17-09-2024 17:59:44