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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Madhya Pradesh - Subsection

Section 50(1) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(1)The Accounts of the Vishwavidyalaya shall at least once every year at intervals of not more than fifteen months be audited by the Examiner of Local Fund Accounts of the State.