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State of Madhya Pradesh - Section

Section 50 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

50. Audit of Accounts.

(1)The Accounts of the Vishwavidyalaya shall at least once every year at intervals of not more than fifteen months be audited by the Examiner of Local Fund Accounts of the State.
(2)The copy of the audited accounts together with the audit report shall be submitted by the Executive Council to the Court and the State Government. The State Government shall, as soon as may be, cause the same to be laid on the table of the Legislative Assembly.