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State of Mizoram - Section

Section 6 in The Mizoram Aided College Employees Rules, 1990

6. Realization of requirement to participation in refresher course.

(1)The requirement of participation in two refresher courses/summer institutes would be suitable relaxed till arrangements for courses/institutes are made. The requirement of Master of Philosophy/Doctor of Philosophy will not apply in the case of Lecturers who were appointed prior to the implementation of the revision of any rules in 1986.
(2)A regular and systematic appraisal of the performance of teachers should become operational from the academic year the U.G.C. frames the guidelines. Till then, the existing screening mechanisms or selection procedure will apply for placement in the senior scale.