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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(1) in The Mizoram Aided College Employees Rules, 1990

(1)The requirement of participation in two refresher courses/summer institutes would be suitable relaxed till arrangements for courses/institutes are made. The requirement of Master of Philosophy/Doctor of Philosophy will not apply in the case of Lecturers who were appointed prior to the implementation of the revision of any rules in 1986.