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Himachal Pradesh High Court

Balbir Singh vs . Dhani Ram & Others on 28 August, 2024

Author: Virender Singh

Bench: Virender Singh

Balbir Singh Vs. Dhani Ram & Others .

RSA No. 619 of 2009 28.08.2024 Present: Mr. Abhishek Verma, Advocate, for the appellant.

Mr. Surya Chauhan, Advocate vice Mr. T.S. Chauhan, Advocate for respondent No.1. None for respondents No.2 and 3.

Mr. Mohinder Zharaick, Additional Advocate rGeneral for respondent No.5.

In view of the request made by learned counsel appearing for the appellant, list for hearing after eight weeks.

(Virender Singh) Judge August 28, 2024 (ps) ::: Downloaded on - 28/08/2024 20:33:30 :::CIS