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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(b) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(b)Free accommodation in the Government Hospital of the category to which he was entitled immediately before retirement subject to availability under rule 4 (1) (a) of these rules.