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[Cites 0, Cited by 0] [Section 11(13)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(13)(a) in The Orissa Panchayat Samiti Election Rules, 1991

(a)In case of a contest, the Election Officer shall immediately after the scrutiny, prepare a list of the validly nominated candidates in Form No. 8 and arrange them in alphabetical order in Oriya.